LexSAURABH SRIVASTAVA
5,313 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 5313 |
Disposal nature
| Disposed off/Decided on merits | 2748 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1268 |
| Allowed/Partly Allowed on merits | 458 |
| Dismissed on merits | 302 |
| (unspecified) | 232 |
| DISMISSED AS WITHDRAWN | 221 |
| DISMISSED AS INFRUCTUOUS | 69 |
| DISMISSED AS NOT PRESSED | 11 |
Recent judgments
- RAJESH JAIN AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
- PARVEJ ALIAS PARINDA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
- RAJARAM PASWAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
- SADHNA DIXIT v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
- SUNIL KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
- KRISHNA SINGH AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- ASHISH KUMAR CHATURVEDI AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- ROSHAN LAL AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- ASHISH CHAND SRIVASTAVA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- PHOOL KUMARI AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)