SAURABH SHYAM SHAMSHERY

12,922 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

12922

Disposed off/Decided on merits	5532
Dismiss other than merit(DD/Non Prosec./Abated)	3168
Dismissed on merits	2031
Allowed/Partly Allowed on merits	1436
DISMISSED AS WITHDRAWN	415
(unspecified)	249
DISMISSED AS INFRUCTUOUS	62
DISMISSED AS NOT PRESSED	19

ATUL KUMAR SINGH v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-05-17)
DAYARAM v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
MANOJ KUMAR SINGH AND 13 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
DR. SURABHI SRIVASTAVA v. THE STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
KAIF KHAN v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
JOGENDER PRASAD v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
SANTOSH KUMAR SRIVASTAVA and ANOTHER v. STATE OF U.P. and OTHERS — Allahabad High Court (2026-05-11)
ARVIND KUMAR SHUKLA AND ANOTHER v. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR AND 4 OTHERS — Allahabad High Court (2026-05-11)
SMT.MANJU SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-11)
AJIT SINGH v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2026-05-11)