SAURABH LAVANIA,S. Q. H. RIZVI

193 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

193

Disposed off/Decided on merits	145
DISMISSED AS WITHDRAWN	20
Dismissed on merits/Rejected	20
DISMISSED AS NOT PRESSED	3
DISMISSED AS INFRUCTUOUS	3
Consigned to Record	2

SMT. KALA VATI KORI v. STATE OF U.P. THRU. ITS SECY. MINISTRY OF REVENUE LKO. AND 6 OTHERS — Allahabad High Court (2025-06-13)
HARISH CHANDRA GAUTAM v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-06-13)
M/S COOLING POINT PROPRIETOR MOHD. ARSHI AND 2 OTHERS v. CANARA BANK THRU. AUTHORIZED OFFICER/ MANAGER BRANCH INDIRA NAGAR LUCKNOW — Allahabad High Court (2025-06-13)
SMT. PANXI DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-06-13)
ASHA DEVI v. DISTRICT MAGISTRATE,LUCKNOW AND 4 OTHERS — Allahabad High Court (2025-06-13)
RUMI DAYAL SRIVASTAVA AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 3 OTHERS — Allahabad High Court (2025-06-13)
SUDHAKAR MISHRA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2025-06-13)
KAJAL AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2025-06-13)
Saba Khan v. STATE OF U.P. THRU SECY. REVENUE DEPTT. OF REVENUE LUCKNOW AND ORS. — Allahabad High Court (2025-06-13)
POOJA MISHRA AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-06-13)