SAURABH LAVANIA

19,349 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

19349

Disposed off/Decided on merits	9553
Allowed/Partly Allowed on merits/Granted	3056
Dismiss other than merit(DD/Non Prosec./Abated)	2298
Dismissed on merits/Rejected	1347
Allowed/Partly Allowed on merits	1228
DISMISSED AS WITHDRAWN	666
DISMISSED AS NOT PRESSED	621
DISMISSED AS INFRUCTUOUS	252

TANUJA KHARE v. DR. MAHENDRA DEV DIRECTOR MADHYAMIC SHIKSHA VIBHAG U.P. LKO. AND 2 OTHERS — Allahabad High Court (2026-04-30)
ANIL KUMAR SRIVASTAVA v. MUNI RAJ, DEPUTY INSPECTOR GENERAL OF POLICE, AYODHYA — Allahabad High Court (2026-04-28)
MAGAN BIHARI AND OTHERS v. MR. ANIL GARG, ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO. — Allahabad High Court (2026-04-16)
KALIKA PRASAD v. RATAN MOHAN AGARWAL — Allahabad High Court (2026-04-08)
JUVENILE X, THRU. HIS NATURAL GUARDIAN v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO AND ANOTHER — Allahabad High Court (2026-03-17)
MAGMA HDI GENERAL INSURANCE CO LTD. 13 RANA PRATAP MARG LKO. v. ANITA DEVI AND 4 ORS. — Allahabad High Court (2026-03-14)
U.P.S.R.T.C. FAIZABAD THROUGH ITS R.M.AND ORS. v. MOHD. NAFEES KHAN AND ORS. — Allahabad High Court (2026-03-14)
JUVENILE X THRU. HIS FATHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2026-02-05)
THE NEW INDIA ASSURANCE CO. LTD. HAVING ITS BRANCH OFFOCE AT v. PHOOLMATI W/O LATE SRI GANESH — Allahabad High Court (2025-12-13)
THE NEW INDIA ASSURANCE COMPANY LTD. LEGAL CELL LUCKNOW v. SMT.SHIPRA SINGH W/O LATE DR. VISHAL SINGH and ORS. — Allahabad High Court (2025-12-13)