SAURABH BANERJEE

39 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• SHIEKH MOHD. UMAR v. STATE & ORS. — Delhi High Court (2023-12-21)
• RISHI SAHGAL v. THE STATE (GOVT. OF N.C.T. OF DELHI) & ANR. — Delhi High Court (2023-12-21)
• MANISH KUMAR AND ANOTHER v. THE STATE GOVT. OF NCT OF DELHI AND ANR. — Delhi High Court (2023-12-19)
• VIRENDER GULATI AND ANOTHER v. THE STATE & ANOTHER — Delhi High Court (2023-12-19)
• PRABHA SHANKAR SINGH v. SANGITA KUMARI @ SANGITA — Delhi High Court (2023-12-18)
• RAM CHARAN GUPTA AND ORS. v. STATE OF DELHI NCT AND ORS. — Delhi High Court (2023-12-15)
• SH. C. P. SINGH v. SH. VINOD PRASAD — Delhi High Court (2023-12-14)
• NAVEEN SHARMA v. THE STATE (NCT) OF DELHI & ANR. — Delhi High Court (2023-12-13)
• NAYATI MEDICAL PVT LTD AND ORS. & ORS. v. A.S PHARMA PVT. LTD. — Delhi High Court (2023-12-13)
• MOHAMMAD AZHAR v. STATE OF NCT OF DELHI AND ANR. — Delhi High Court (2023-12-01)