LexSAUMITRA DAYAL SINGH,. Y. K. SRIVASTAVA
20 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Dismissed on merits | 12 |
| Disposed off/Decided on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- KADHORE v. SIYAJANKI AND 2 OTHERS — Allahabad High Court (2023-05-16)
- KADHORE v. SIYAJANKI AND 2 OTHERS — Allahabad High Court (2022-03-21)
- NAEEMUDDIN @ NAEEM AHMAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-03-21)
- RAMPAL AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-21)
- HUSAIN ALI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-03-21)
- HEENA KHATOON AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-21)
- KULDEEP KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-03-21)
- DHARMENDRA SHUKLA v. SMT. RACHNA — Allahabad High Court (2022-03-21)
- SMT. ASHA v. State of U.P.AND 3 OTHERS — Allahabad High Court (2022-03-21)
- RAMKRITDAS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-03-21)