SAUMITRA DAYAL SINGH,VINOD DIWAKAR

251 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

251

Disposed off/Decided on merits	78
Dismissed on merits	69
Dismiss other than merit(DD/Non Prosec./Abated)	39
DISMISSED AS WITHDRAWN	29
Allowed/Partly Allowed on merits	28
DISMISSED AS INFRUCTUOUS	5
DISMISSED AS NOT PRESSED	3

MANOJ KUMAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-12-11)
PURVANCHAL CHINI MILL MAZDOOR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-11)
RAMADHAR v. SMT. RAJRANI — Allahabad High Court (2023-12-11)
PURUSHOTTAM SINGH v. SMT. GAYATRI DEVI — Allahabad High Court (2023-12-11)
SHRIRAM VERMA v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-12-11)
SUNIL KUMAR SINGH v. SEEMA SINGH — Allahabad High Court (2023-12-11)
ARVIND PATHAK v. SMT. PREETI @ AKANKSHA — Allahabad High Court (2023-12-11)
MAHENDRA PAL v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-12-11)
LAKHAN SINGH AND 3 OTHERS v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-12-11)
MAX SQUARE LIMITED v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-12-11)