SAUMITRA DAYAL SINGH,VIKAS BUDHWAR

55 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	30
Dismissed on merits	23
Dismiss other than merit(DD/Non Prosec./Abated)	2

VEER SAIN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-24)
ARVIND KUMAR PANDEY v. GANGA RAM AND 8 OTHERS — Allahabad High Court (2023-11-24)
RAKESH MOHAN MISHRA v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-08-25)
M/S R.M. ENTERPRISES v. THE ENGINEER IN CHIEF (MECHANICAL) IRRIGATION AND WATER RESOURCES DEPARTMENT AND 4 OTHERS — Allahabad High Court (2022-05-19)
KAMARUDDIN v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-05-19)
SANTOSH KUMAR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-05-19)
KAJAL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-19)
JAMSED v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-05-19)
SMT. SANTOSH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-19)
PINKI AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-05-19)