LexSAUMITRA DAYAL SINGH,SURENDRA SINGH - I
29 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 29 |
Disposal nature
| Disposed off/Decided on merits | 17 |
| Dismissed on merits | 9 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- JITENDRA PRATAP SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-27)
- SONU KUMAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-27)
- SUPRIYA INDUSTRIES v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-27)
- REENA BHARGAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-27)
- CHANDRA PAL SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-27)
- JAI SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-10-27)
- SH. DEEPAK KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-27)
- VIKAS MUKHI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-27)
- SMT RAM DEVI AND ANOTHER v. CHAIRMAN ADHYACH UTTAR PRADESH AVAS VIKAS PARISHAD AND 2 OTHERS — Allahabad High Court (2023-10-27)
- INVESTORS CLINIC INFRATECH PRIVATE LIMITED v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-10-27)