SAUMITRA DAYAL SINGH,SHIV SHANKER PRASAD

329 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

329

Disposed off/Decided on merits	128
Dismissed on merits	109
Dismiss other than merit(DD/Non Prosec./Abated)	34
DISMISSED AS WITHDRAWN	30
Allowed/Partly Allowed on merits	16
DISMISSED AS INFRUCTUOUS	8
Consigned to Record	2
DISMISSED AS NOT PRESSED	2

SMT. DAYAWATI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
SADABRIKSH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-16)
DR. ARVIND KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
LAL KHAN @ SARVAR KHAN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-12-16)
JAMEEL KHAN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-12-16)
SUKHLAL AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-16)
ANKIT MISHRA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-16)
RAJEEV KUMAR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-16)
M/S CONSTRUCTION EQUIPMENT COMPANY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-16)
NAZREEN FATIMA v. STATE OF U.P. AND 9 OTHERS — Allahabad High Court (2023-12-16)