LexSAUMITRA DAYAL SINGH,SHEKHAR KUMAR YADAV
34 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 34 |
Disposal nature
| Disposed off/Decided on merits | 14 |
| Dismissed on merits | 13 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
Recent judgments
- M/S DIVYA ENTERPRISES SHIV VIHAR COLONY RAILPUR SHAMLI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-03)
- JITENDRA MAHAJAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-03)
- PADAM SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-03)
- DEVENDRA SINGH v. SHASHI AND ANOTHER — Allahabad High Court (2022-03-03)
- PREM PRATAP SINGH v. STATE OF U.P. 5 OTHERS — Allahabad High Court (2022-03-03)
- Smt.ALKA SRIVASTAVA v. VIKAS ARORA — Allahabad High Court (2022-03-03)
- M/S SURYANSH EDUCATIONAL RESEARCH TRAINING AND DEVELOPMENT SOCIETY AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-03)
- SAROJ SHARMA v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2022-03-03)
- TRIVENI ENGINEERING AND INDUSTRIES LIMITED v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-03-03)
- SMT. RENU AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-03-02)