SAUMITRA DAYAL SINGH,RAJ BEER SINGH

74 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismissed on merits	51
Disposed off/Decided on merits	17
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits	1

SATYENDRA YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-03)
RAM BRIJ SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-03)
NEM SINGH AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-03)
ATVEER AND 7 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-06-03)
AKASH (MINOR) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-03)
BABU LAL @ DILEEP KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-03)
DEVENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-03)
SONU KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-03)
SHRAWAN KUMAR VIKRAM AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-03)
ADITYA SRIVASTAVA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-03)