LexSAUMITRA DAYAL SINGH,GAJENDRA KUMAR
38 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 38 |
Disposal nature
| Disposed off/Decided on merits | 20 |
| Dismissed on merits | 15 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- LALCHAND v. State of U.P. AND 8 OTHERS — Allahabad High Court (2022-08-17)
- DHARMVEER GUPTA v. REGISTRAR CHIT FUNDS AND SOCIETY AND 3 OTHERS — Allahabad High Court (2022-08-17)
- DEVRAJ SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-17)
- SHER SINGH AND 7 OTHERS v. UNION OF INDIA MINISTRY OF POWER AND ENERGY AND 4 OTHERS — Allahabad High Court (2022-08-17)
- NAVAL SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-08-17)
- SMT. NEELAM v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2022-08-17)
- RITESH KUMAR AND 2 OTHERS v. STATE OF U.P. THROUGH PRINCIPAL SECRETARY AND 5 OTHERS — Allahabad High Court (2022-08-17)
- UDAI BHAN KUSHWAHA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-08-17)
- ARVIND GUPTA @ ARVIND KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-17)
- AZAD SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-17)