LexSAUMITRA DAYAL SINGH,DEEPAK VERMA
46 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 46 |
Disposal nature
| Disposed off/Decided on merits | 18 |
| Dismissed on merits | 17 |
| Allowed/Partly Allowed on merits | 7 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- VISHWANATH BHARTIYA v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-06-02)
- JHULU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-02)
- JAMEEL AHMAD AND ANOTHER v. THE STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-06-02)
- PRIYA BATISH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-02)
- SMT MANJU AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
- Md. Sartaj v. STATE OF U.P AND 8 OTHERS — Allahabad High Court (2023-06-02)
- M/S SHRI ANANDESHWAR PRESERVATIONS PVT. LTD. AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
- PURNIMA GUPTA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-06-02)
- GAFFAR HUSAIN v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-06-02)
- SHRAWAN KUMAR MAURYA AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)