LexSAUMITRA DAYAL SINGH,BRIJ RAJ SINGH
111 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 111 |
Disposal nature
| Disposed off/Decided on merits | 56 |
| Allowed/Partly Allowed on merits | 31 |
| Dismissed on merits | 23 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- RAM SWAROOP v. U.P. STATE ROAD TRANSPORT CORPORATION AND 2 OTHERS — Allahabad High Court (2022-01-07)
- VISHESHER PRASAD v. UP POWER CORPORATION LIMITED AND ANOTHER — Allahabad High Court (2022-01-07)
- M/S M.R. ENTERPRISES v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- DHANI RAM v. THE MANAGING DIRECTOR,PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED AND 3 OTHERS — Allahabad High Court (2022-01-07)
- ZAHOOR v. THE MANAGING DIRECTOR,PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED AND 3 OTHERS — Allahabad High Court (2022-01-07)
- MOHD IRFAN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-01-07)
- SANJAY KUMAR RAI v. UP POWER CORPORATION LIMITED AND ANOTHER — Allahabad High Court (2022-01-07)
- DINESH SINGH CHAUHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- JITENDRA NAGAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-01-07)
- ROHIT RATHAUR v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-01-07)