LexSAUMITRA DAYAL SINGH,ARUN KUMAR SINGH DESHWAL
89 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 89 |
Disposal nature
| Disposed off/Decided on merits | 53 |
| Dismissed on merits | 18 |
| DISMISSED AS WITHDRAWN | 8 |
| Allowed/Partly Allowed on merits | 5 |
| DISMISSED AS INFRUCTUOUS | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- ROOP NATH YADAV v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-06)
- PHOOL CHAND PAL v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-11-06)
- UNION OF INDIA THRU SEC MINISTRY OF DEFENCE AND OTHERS v. PHOOL CHAND PAL AND ANOTHER — Allahabad High Court (2023-11-06)
- PRAVEEN KUMAR SHUKLA v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-11-06)
- ASHOK JHA v. PRATIBHA JHA — Allahabad High Court (2023-10-13)
- SMT SAVITRI DEVI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-04)
- SMT. POOJA SHARMA v. KAPIL SHARMA @ RAJAN SHARMA — Allahabad High Court (2023-10-04)
- AVINASH TRIPATHI v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-10-04)
- JAIPATTI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-04)
- BHOPAL SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-04)