SAUMITRA DAYAL SINGH,ANISH KUMAR GUPTA

42 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	16
Dismissed on merits	11
DISMISSED AS WITHDRAWN	8
Allowed/Partly Allowed on merits	4
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	1

JAI MANGAL RAM v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-08)
PALLVI PANDEYA v. AJAY VERMA — Allahabad High Court (2023-10-06)
YOGENDA SINGH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-10-06)
ARVIND KUMAR YADAV v. PRATIMA DEVI — Allahabad High Court (2023-10-06)
SMT. SANGITA SAHU v. VISHAL KUMAR SAHU — Allahabad High Court (2023-10-06)
UNION OF INDIA AND 4 OTHERS v. MANJU DEVI(SMT.) — Allahabad High Court (2023-10-06)
UNION OF INDIA AND 4 OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH AND ANOTHER — Allahabad High Court (2023-10-03)
SURESH CHANDRA SHARMA v. UNION OF INDIA THRU G.M. NORTHERN RAILWAY AND OTHERS — Allahabad High Court (2023-10-03)
MAHENDRA KUMAR SECRETARY v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-03)
UNION OF INDIA AND 4 OTHERS v. RADHEY SHYAM PARASHAR — Allahabad High Court (2023-10-03)