SAUMITRA DAYAL SINGH

22,663 recorded High Court judgment(s) · 2009–2023

Courts

Allahabad High Court

22663

Disposed off/Decided on merits	9734
Allowed/Partly Allowed on merits	6407
Dismiss other than merit(DD/Non Prosec./Abated)	3109
Dismissed on merits	2901
Decided by Lok Adalat	318
Reference Disposed off	53
(unspecified)	42
Cases not falling above	29

SHIV SINGH AND 2 OTHERS v. SRI ABDUL KALAM AND 7 OTHERS — Allahabad High Court (2023-11-17)
DISTRICT INSPECTOR OF SCHOOLS BAREILLY v. SARVESH KUMAR PANDEY AND ANOTHER — Allahabad High Court (2023-11-17)
RAHUL KESHRI @ PULLU KESARI v. STATE OF U.P. — Allahabad High Court (2023-08-18)
RAJESH SHARMA@ CHHOTEY@ AMIT BHARADWAJ v. STATE OF U.P. — Allahabad High Court (2023-07-14)
RAM AUTAR v. State of U.P. — Allahabad High Court (2023-05-31)
IRFAN AND ANOTHER v. State of U.P. — Allahabad High Court (2023-05-31)
RAVI SHARMA AND 2 OTHERS v. State of U.P AND ANOTHER — Allahabad High Court (2023-05-19)
SHIV KUMAR PONIA @ BHURA v. State of U.P. — Allahabad High Court (2023-05-19)
IRSHAN v. State of U.P. — Allahabad High Court (2023-05-19)
SANTOSH KUMAR SHAH v. State of U.P. — Allahabad High Court (2023-05-19)