SAUGATA BHATTACHARYYA
11,162 recorded High Court judgment(s) · 2001–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 11162 |
Disposal nature
| DISPOSED | 5502 |
| DISMISSED | 4333 |
| DISMISSED FOR DEFAULT | 696 |
| DISMISSED AS WITHDRAWN | 189 |
| DISMISSED FOR NON PROSECUTION | 145 |
| TRANSFERRED | 112 |
| DISMISSED AS INFRUCTUOUS | 95 |
| DISMISSED AS NOT PRESSED | 58 |
Recent judgments
- SANJIB MUKHERJEE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
- KAILESH KUMAR MISHRA AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
- NANDA KISOREMAJUMDER v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- PATITPABAN PATRA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- RUPALI KHATUN AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- KANCHAN BIBI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- MINTU MALLIK v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- RANJIT BASU AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- XXX v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-20)
- SHAYAN SACHIN BASU v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-20)
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