SATYEN VAIDYA

6,611 recorded High Court judgment(s) · 2010–2025

Courts

Himachal Pradesh High Court

6611

Disposed Off	3416
Allowed	1715
Dismissed	705
Allowed To be withdrawn	433
Dismissed as withdrawn	101
(unspecified)	60
Dissmiss For Default/Non-Prosecution	59
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	35

RELIANCE GENERAL INSURANCE COMPANY LTD v. RANO DEVI AND OTHERS — Himachal Pradesh High Court (2025-12-18)
SHRIRAM GENERAL INSURANCE COMPANY LTD v. DEEPAK KUMAR — Himachal Pradesh High Court (2025-12-18)
RELIANCE GENERAL INSURANCE COMPANY LTD v. RANO DEVI AND OTHERS — Himachal Pradesh High Court (2025-12-18)
RELIANCE GENERAL INSURANCE COMPANY LTD v. SANTOSH KUMARI AND OTHERS — Himachal Pradesh High Court (2025-12-17)
KRISHAN PAL v. LAND ACQUISITION COLLECTOR-CUM -COMPETENT AUTHORITY AND OTHERS — Himachal Pradesh High Court (2025-12-17)
UNION OF INDIA v. TEK RAM AND ANR — Himachal Pradesh High Court (2025-12-16)
KANGRA CENTRAL COOPERATIVE BANK v. RANJANA SHARMA — Himachal Pradesh High Court (2025-12-16)
ORIENTAL INSURANCE COMPANY LTD v. RAM DYAL AND OTHERS — Himachal Pradesh High Court (2025-12-15)
ORIENTAL INSURANCE COMPANY LTD v. RAM DYAL AND OTHERS — Himachal Pradesh High Court (2025-12-15)
BANDANA KUMARI v. KAHAN SINGH GULERIA — Himachal Pradesh High Court (2025-12-15)