SATYAVRAT VERMA

210 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Ashok Singh and Anr v. The State Of Bihar and Ors — Patna High Court (2022-10-10)
• Ramchandra Ram v. Bharat Petroleum Corporation Limited — Patna High Court (2022-10-10)
• Raghunath Prasad Raman v. The Union of India — Patna High Court (2022-10-10)
• M/s Chandan Enterprises v. State of Bihar — Patna High Court (2022-10-10)
• M/s Star Construction v. The State of Bihar — Patna High Court (2022-10-10)
• Ganesh Pandey v. The State of Bihar — Patna High Court (2022-10-10)
• Anil Kumar Sharma v. The State of Bihar — Patna High Court (2022-10-10)
• M/s NIECS, v. The State of Bihar — Patna High Court (2022-10-10)
• J. B. N. Interprises v. The State Of Bihar and Ors — Patna High Court (2022-10-10)
• Bishwanath Prasad v. The State of Bihar — Patna High Court (2022-10-10)