LexSATYAVRAT VERMA
47,475 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 47475 |
Disposal nature
| BAIL GRANTED | 22521 |
| DISPOSED | 9750 |
| WITHDRAWN | 8695 |
| BAIL REJECTED | 2148 |
| D.F.D. FOR NON APPEARANCE | 1909 |
| ALLOWED | 1202 |
| DISMISSED | 1061 |
| DISMISS FOR NON-PROSECUTION | 124 |
Recent judgments
- Arif Reza v. The State of Bihar — Patna High Court (2026-05-15)
- Rajnath Singh @ Rajnath Rai v. The State of Bihar — Patna High Court (2026-05-15)
- Nanku Mishra @ Ratnesh Mishra @ Nanku Tiwari v. The State of Bihar — Patna High Court (2026-05-15)
- Sourav Pradhan v. The State of Bihar — Patna High Court (2026-05-15)
- Sujeet Kumar @ Sujit Kumar v. The Union of India through the Superintendent of Police, CBI, Bihar — Patna High Court (2026-05-15)
- Indrajeet Kumar @ Indrajeet Thakur @ Gujo Thakur v. The State of Bihar — Patna High Court (2026-05-15)
- Vijay Kumar Ray @ Vijay Rai v. The State of Bihar — Patna High Court (2026-05-15)
- Awadh Singh v. The State of Bihar — Patna High Court (2026-05-15)
- Manoj Kumar @ Manoj Kumar Singh v. The State of Bihar — Patna High Court (2026-05-15)
- Sanjay Ram v. The State of Bihar — Patna High Court (2026-05-15)