SATYA VEER SINGH,SIDDHARTH
75 recorded High Court judgment(s) · 2026–2026
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| Allahabad High Court | 75 |
Disposal nature
| (unspecified) | 75 |
Recent judgments
- BHOLE VERMA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-04-19)
- MOHIT MISHRA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-04-19)
- RAKESH KUMAR AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2026-04-19)
- AJAY KUMAR YADAV AND 3 OTHERS v. State of UP AND 2 OTHERS — Allahabad High Court (2026-04-19)
- ANUJ YADAV AND 2 OTHERS v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2026-04-19)
- AMBRISH PRATAP SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-04-19)
- RAJESH PANDEY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-04-19)
- ADITYA NISHAD AND 6 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-04-19)
- RAMBABU CHATURVEDI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-04-19)
- SMT SAMREEN AND 2 OTHERS v. State of UP AND 2 OTHERS — Allahabad High Court (2026-04-19)
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