SATYA VEER SINGH,SAURABH DWIVEDI REGISTRAR (J) (CPC)

26 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• NAVEEN KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• SHIVAM KHARABANDA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-11)
• M/S ZARA CONSTRUCTION v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-11)
• MUKESH SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• STATE OF UP AND 4 OTHERS v. STATE PUBLIC SERVICE TRIBUNAL AND 5 OTHERS — Allahabad High Court (2026-05-06)
• M/S VAIBHAV ENTERPRISES AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-05)
• RAKESH SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-05)
• ADITYA NARAYAN MAURYA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-05)
• AAKRITI TURAIHA (MINOR) v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-05)
• SANGAM LAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-05)