SATYA PRAKASH PATHAK,DEO NARAYAN THANVI

31 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• SOHANIYA and ORS v. STATE — Rajasthan High Court (2007-05-31)
• STATE v. SOHANIYA and ORS — Rajasthan High Court (2007-05-31)
• DEEPAK BHAVSAR v. STATE and ORS. — Rajasthan High Court (2007-05-23)
• AMAR SINGH v. STATE — Rajasthan High Court (2007-05-11)
• STATE v. KALU RAM and ANR. — Rajasthan High Court (2007-05-11)
• KANHIYA LAL @ KANHA v. STATE — Rajasthan High Court (2007-05-11)
• KHETA RAM v. STATE — Rajasthan High Court (2007-05-11)
• SHANKER LAL PATEL v. STATE — Rajasthan High Court (2007-05-11)
• SAIYAD MOHD. NAYIM v. STATE — Rajasthan High Court (2007-05-04)
• SURESH v. STATE — Rajasthan High Court (2007-05-02)