LexSATYA PRAKASH PATHAK
1,201 recorded High Court judgment(s) · 2005–2007
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1201 |
Disposal nature
| (unspecified) | 983 |
| PREMPTORY | 201 |
| TRANSFERRED | 7 |
| REMANDED | 4 |
| ALLOWED | 2 |
| DISMISSED | 2 |
| PARTLY ALLOWED | 1 |
| DISPOSED OF | 1 |
Recent judgments
- JAGAT SINGH and ANR. v. STATE — Rajasthan High Court (2007-08-09)
- GURMUKH SINGH v. HARVINDER SINGH — Rajasthan High Court (2007-08-09)
- PURNA RAM @ PUNA RAM v. SMT.CHATRI DEVI — Rajasthan High Court (2007-08-09)
- ALFOO DEEN v. SMT. JYOTI and ANR. — Rajasthan High Court (2007-08-09)
- PURNA RAM @ PUNA RAM v. SMT.CHATRI DEVI — Rajasthan High Court (2007-08-09)
- VAGTA RAM v. STATE — Rajasthan High Court (2007-08-09)
- RIKHAB CHAND JAIN v. GANPATI MALTI COMM.BUSINESS INDIA P.LTD. — Rajasthan High Court (2007-08-09)
- PURNA RAM v. SMT.CHATRI DEVI — Rajasthan High Court (2007-08-09)
- RAJENDRA TAK v. SMT.PINKI and ORS. — Rajasthan High Court (2007-08-09)
- BADAL SINGH and ORS. v. STATE — Rajasthan High Court (2007-08-09)