SATPAL, TAXING OFFICER

37 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• EXCISE AND TAXATION COMMISSIONER, HARYANA THROUGH v. M/S ARIHANT ENGINEERING INDUSTRIES AND ANOTHER — Punjab & Haryana High Court (2018-09-14)
• DIVISIONAL FOREST OFFICER TERRITORIAL FOREST DIVISIONAL FATEHABAD v. DULLA RAM AND ANOTHER — Punjab & Haryana High Court (2018-09-14)
• GOVIND ENTERPRISES v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-08-30)
• M/S MODERN INSECTICIDE LIMITED v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2018-08-29)
• STATE OF HARYANA AND ORS. v. SATBIR SINGH — Punjab & Haryana High Court (2018-08-16)
• BABU SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-08-16)
• SATISH TANWAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-08-14)
• M/S OMEGA BRIGHT STEEL PVT LTD FARIDABAD v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-08-14)
• M/S MS METALS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-08-14)
• ARJUN SINGH AND ORS., v. STATE OF HARYANA — Punjab & Haryana High Court (2017-07-17)