SATPAL,. SURINDER SINGH GREWAL

92 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. UT OF CHANDIGARH ETC — Punjab & Haryana High Court (2016-12-23)
• KARTAR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-12-23)
• NARESH GODARA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-12-22)
• NAVEEN JAIN v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-19)
• M/S BALRAM STONE CRUSHERS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-12-16)
• JAWAHAR LAL AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2016-12-14)
• H.C.ARORA ADVOCATE v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2016-12-14)
• JASPAL SINGH @ MUSHKAL AND ANR v. UT OF CHANDIGARH — Punjab & Haryana High Court (2016-12-13)
• SEEMA & OTHERS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2016-12-13)
• RAJESH v. PARMOD AND ANOTHER — Punjab & Haryana High Court (2016-12-09)