SATPAL,. S.S. SARON

214 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• VAISHNO EDUCATION SOCIETY v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2016-07-11)
• JASDEEP SINGH BAINS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-12-03)
• VIKAS AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-11-20)
• SANT RAM AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-10-13)
• ASHOK KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2015-10-09)
• M/S OM PARKASH JINDAL AND BROS. v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-09-30)
• M/S SATLUJ FILLING STATION v. INDIAN OIL COPORATION LTD AND ORS — Punjab & Haryana High Court (2015-09-30)
• SURENDER GOYAT v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-09-28)
• KESAR SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-08-28)
• M/S NANCY ASSOCIATED THROUGH ITS PROP. v. MANAGING DIRECTOR PUNJAB AND SIND BANK — Punjab & Haryana High Court (2015-08-07)