SATPAL,. RAJ MOHAN SINGH

90 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• PARDEEP KUMAR @ BALRAM v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-03-17)
• POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND ANOTHER v. DARSHAN KAUR CHEEMA AND ANOTHER — Punjab & Haryana High Court (2019-09-27)
• BHARAT SANCHAR NIGAM LTD AND ANR v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2019-09-04)
• VARINDER HANS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2019-07-31)
• UNION OF INDIA AND OTHERS v. AMARJIT SINGH AND ANOTHER — Punjab & Haryana High Court (2019-07-23)
• MANPREET SINGH v. STATE OF PB. — Punjab & Haryana High Court (2019-02-26)
• YASHPAL SHARMA AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2019-02-22)
• KAPOOR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-02-14)
• MAMAN SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2019-02-06)
• NARENDER @ NINDER v. STATE OF HARYANA — Punjab & Haryana High Court (2019-02-06)