SATPAL,. P.B. BAJANTHRI

38 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• JOGINDER PRASAD AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-15)
• CHOUDHARY GULAM RASOOL AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-06-02)
• PUNJAB TECHNICAL UNIVERSITY NON TEACHING EMPLOYEES ASSOCIATION JALANDHAR AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-06-02)
• PURAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-06-02)
• JITENDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-06-02)
• M/S GANPATI ENTERPRISES v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-06-02)
• AMRITPAL SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-06-02)
• BHARAT PETROLEUM CORPORATION LTD & ORS v. RUPINDERPAL SINGH — Punjab & Haryana High Court (2016-05-19)
• SHYAM LAL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-05-19)
• TALWANDI SABO POWER LIMITED AND ANOTHER v. SEPCO ELECTRIC POWER CONSTRUCTION LIMITED AND ANOTHER — Punjab & Haryana High Court (2016-05-17)