SATPAL,. NAVITA SINGH

459 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• HARPAL SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-10-26)
• JASWINDER KAUR v. JALANDHAR IMPROVEMENT TRUST JALANDHAR & ORS — Punjab & Haryana High Court (2016-10-26)
• LAL SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-15)
• RAMESH KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-14)
• GOVERDHAN DASS CHANDAN v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-06)
• NIRMALA DEVI & ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2015-09-02)
• RAMBIR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-08-04)
• AJIT SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-07-30)
• RADHA GUPTA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-07-30)
• SHRI KRISHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-07-30)