LexSATPAL,. ASHUTOSH MOHUNTA
20 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 20 |
Disposal nature
| DISPOSED OF | 13 |
| DISMISSED | 7 |
Recent judgments
- MANJIT SINGH AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)
- SHAMO @ SAMO DEVI AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)
- PHUMAN SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)
- PARDUMAN SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)
- TARSEM SINGH & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2014-11-14)
- HARPAL SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)
- HARBHAJAN SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)
- DARSHAN SINGH & ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2014-11-14)
- SHIV SINGH AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)
- GURDIAL SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-11-14)