SATPAL,. AJAY KUMAR MITTAL

72 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• AMRIK SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-01-20)
• RAMANDEEP KAUR v. DAVINDER SINGH — Punjab & Haryana High Court (2016-09-05)
• TARSEM SINGH AND ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-08-17)
• SUMAN v. DALBIR — Punjab & Haryana High Court (2016-03-31)
• PARAMJIT SINGH v. BALJIT KAUR ALIAS CHHOTO — Punjab & Haryana High Court (2016-03-11)
• MONIKA KAUSHIK v. AMIT KAUSHIK — Punjab & Haryana High Court (2016-02-29)
• JASKARAN SINGH v. INDERJIT KAUR AND ANR — Punjab & Haryana High Court (2016-02-26)
• RAMESH CHAND v. SUSHILA — Punjab & Haryana High Court (2016-02-26)
• KAVITA v. KRISHAN KUMAR — Punjab & Haryana High Court (2016-02-26)
• ANIL RATHI v. RAVINA — Punjab & Haryana High Court (2016-02-23)