SATPAL

5,870 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• AMRIT PAL KAUR & ORS v. SOHAN LAL & ORS — Punjab & Haryana High Court (2023-10-13)
• (O&M) PUNNU v. DIWAN CHAND AND OTHERS — Punjab & Haryana High Court (2022-11-11)
• FUTURE GENERALI INDIA INSURANCE CO LTD v. RAJ KUMAR & ORS — Punjab & Haryana High Court (2021-08-26)
• BALDEV SINGH @ DEB SINGH v. PARDEEP SINGH & ORS — Punjab & Haryana High Court (2021-08-05)
• SURENER v. RAJENDER AND ORS — Punjab & Haryana High Court (2021-03-10)
• SUMAN AND ORS v. MOHMAD LAL BABU AND ORS — Punjab & Haryana High Court (2021-03-10)
• NATIONAL INSURANCE CO LTD v. SITA DEVI & ORS — Punjab & Haryana High Court (2020-11-09)
• RAGHBIR SINGH v. PARMINDER KAUR AND ORS — Punjab & Haryana High Court (2020-03-02)
• PARAMJIT KAUR & ANR v. BHUPINDER SINGH — Punjab & Haryana High Court (2019-12-20)
• KUSAM LATA & ORS v. SUKWINDER SINGH @ KALA & ORS — Punjab & Haryana High Court (2019-12-18)