SATISH KUMAR SHARMA

3,790 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• PRAMILA D/O SATYANARAYAN v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY — Rajasthan High Court (2022-02-10)
• CHANDRA SWARANKAR D/O SURAJMAL SWARANKAR v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL AND HEALTH DEPARTMENT — Rajasthan High Court (2022-02-10)
• KESHI DEVI S/O SHRI BHOLURAM W/O SHRI BANWARI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-10)
• MONIKA KUMARI D/O SHRI RAM NIWAS W/O SHRI MAHIPAL BHAMU v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-02-10)
• VIMLA D/O SHRI LUNARAM, W/O BAJRANG LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-02-10)
• SMT. REWA MACHAL W/O SHRI ASHOK MACHAL , v. MS. SREYA GUHA, ADDITIONAL CHIEF SECRETARY (HAVING ADDITIONAL CHARGE, ) — Rajasthan High Court (2021-11-17)
• SMT. HARVINDER KAUR W/O SHRI GURMEET SINGH v. MS GAYATRI A RATHORE — Rajasthan High Court (2021-11-17)
• DR. RADHE SHYAM GOYAL S/O LATE MR. KALYAN PRASAD v. RAM SWAROOP S/O LATE MR. SUNDAR LAL — Rajasthan High Court (2021-11-17)
• RAM LAL S/O SHRI KESARAM v. DR. K.K. PATHAK PRINCIPAL SECRETARY (NOW ACS) — Rajasthan High Court (2021-11-17)
• SMT PUSHPA BAGHEL AND ANR v. SMT ROLI SINGH AND ORS — Rajasthan High Court (2021-11-17)