SATISH KUMAR MITTAL,. T.P.S. MANN

329 recorded High Court judgment(s) · 2010–2018

Courts

Disposal nature

Recent judgments

• RENU v. SATBIR — Punjab & Haryana High Court (2018-04-23)
• KAMALJIT SINGH DHILLON v. FINANCIAL COMMISSIONER AND ORS — Punjab & Haryana High Court (2012-11-05)
• GURMIT SINGH AND OTHRS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2012-07-30)
• GURDIP SINGH AND ORS v. THE FINANCIAL COMMI., APPEALS, PB AND ORS — Punjab & Haryana High Court (2012-07-04)
• TILAK RAJ v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-07-03)
• SAMPURAN SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2012-06-01)
• BHUPINDER CHAHAL AND ORS. v. P.K.SHARMA AND ANR. — Punjab & Haryana High Court (2012-06-01)
• SIKANDER KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2012-05-31)
• BAKHSHISH KAUR v. ADDITIONAL REGISTRAR (D), COOP. SOCIETIES, PUNJAB & ORS. — Punjab & Haryana High Court (2012-05-31)
• RAJENDER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2012-05-31)