SATISH KUMAR MITTAL,. REKHA MITTAL

101 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• KANWALJIT SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-27)
• MANI RAM AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-06-27)
• WASSAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2013-06-27)
• DEVI DAYAL v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-27)
• RUPINDER KAUR v. STATE ELECTION COMMISSIONER PB & ORS — Punjab & Haryana High Court (2013-06-27)
• PRITPAL KAUR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-26)
• BHAGWANT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2013-06-26)
• RAMJI DASS & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-26)
• BALJIT SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-26)
• MEWA SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-26)