SATISH KUMAR MITTAL, RAKESH KUMAR GARG

189 recorded High Court judgment(s) · 2006–2008

Courts

Disposal nature

Recent judgments

• M/S ENCHANTE JEWELLERY & GEMS LTD. v. ESTATE OFFICER-II, HUDA AND ANR. — Punjab & Haryana High Court (2008-07-15)
• PUNJAB BONE MILLS v. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2008-07-10)
• LAL SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2008-07-08)
• COMMISSIONER OF CENTRAL EXCISE JALANDHAR v. M/S DIGVIJAY STEEL INDUSTRIES — Punjab & Haryana High Court (2008-07-08)
• STATE OF PUNJAB AND ANR. v. M/S ARIHANT COTTON PROCESSING AND ANR. — Punjab & Haryana High Court (2008-07-07)
• COMMISSIONER OF CENTRAL EXCISE GURGAON v. M/S NORTHERN MINERALS LTD. GURGAON — Punjab & Haryana High Court (2008-07-04)
• COMMIOSSIONER OF CENTRAL EXCISE COMMISSIONERATE v. M/S NEEPAZ STEELS LTD. — Punjab & Haryana High Court (2008-07-04)
• M/S VIDEO TAX ELECTRONICS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-07-04)
• COMMISSIONER OF INCOME TAX v. PANDIT SHANTI SARUP — Punjab & Haryana High Court (2008-07-03)
• COMMISSIONER OF INCOME TAX v. PANDIT SHANTI SARUP — Punjab & Haryana High Court (2008-07-03)