SATISH KUMAR MITTAL,. PARAMJEET SINGH DHALIWAL

236 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• MADANPUR COOPERATIVE HOUSE BUILDING SOC. LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-12-23)
• SANTOSH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-12-23)
• DILE RAM v. COMMISSIONER AMBALA DIVN. AND ORS. — Punjab & Haryana High Court (2011-12-23)
• THE GRAM PANCHAYAT FAGGAN MAJRA v. THE JOINT DEV COMM — Punjab & Haryana High Court (2011-12-22)
• MOHINDER SINGH v. DIVISIONAL COMMISSIONER, PATIALA AND ORS — Punjab & Haryana High Court (2011-12-22)
• JASWANT SINGH @ DHANWANT SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-22)
• HARNEK SINGH AND ORS. v. JOINT DEVELOPMENT COMMISSIONER AND ORS. — Punjab & Haryana High Court (2011-12-22)
• GRAM PANCHAYAT FAGGAN MAJRA v. JOINT DEVELOPMENT COMMISSIONER & OTHERS — Punjab & Haryana High Court (2011-12-22)
• GRAM PANCHAYAT VILLAGE FAGGAN MAJRA v. JT. DEV. COMMISSIONER AND ANR. — Punjab & Haryana High Court (2011-12-22)
• VINOD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2011-12-22)