SATISH KUMAR MITTAL,. NARESH KUMAR SANGHI

28 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• JAGDISH KUMAR v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2015-10-21)
• DAYA NAND A.I.V. v. STATE OF HARYANA — Punjab & Haryana High Court (2015-08-26)
• SANJEEV KUMAR VERMA v. THE DIRECTOR URBAN LOCAL BODIES AND ORS — Punjab & Haryana High Court (2015-04-07)
• SURJIT KAUR AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-07-17)
• STATE OF PUNJAB v. KARAM SINGH AND ORS — Punjab & Haryana High Court (2014-07-04)
• SANTOKH SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-07-04)
• M/S VIJAY METAL WORKS REWARI v. HUDA AND ORS — Punjab & Haryana High Court (2014-03-19)
• S. SHARAN PAL SINGH & ORS v. CHANDIGARH HOUSING BOARD & ANR — Punjab & Haryana High Court (2013-12-06)
• RAVINDER KAUR v. BUTA SINGH — Punjab & Haryana High Court (2013-12-06)
• OMPATI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2013-05-31)