SATISH KUMAR MITTAL,. MOHINDER PAL

29 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• MEENAKSHI SINHAL v. MUNICIPAL CORPORATION FARIDABAD AND ORS — Punjab & Haryana High Court (2011-09-26)
• KARTAR SINGH v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2011-09-26)
• STATE OF PUNJAB v. BALDEEP KAUR AND ORS. — Punjab & Haryana High Court (2011-07-22)
• BALJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-07-22)
• SODHI HAR AVTAR SINGH v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2011-02-07)
• ARVIND v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2010-10-08)
• SURENDER KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2010-09-06)
• UMESH GUPTA v. STATE OF U.T. CHANDIGARH & ORS. — Punjab & Haryana High Court (2010-09-01)
• RAJU MANDAL v. STATE OF HARYANA — Punjab & Haryana High Court (2010-08-31)
• STATE OF PUNJAB v. DILJEET SINGH — Punjab & Haryana High Court (2010-08-27)