SATISH KUMAR MITTAL,. MAHAVIR SINGH CHAUHAN

602 recorded High Court judgment(s) · 2013–2017

Courts

Disposal nature

Recent judgments

• MUKESH v. NEERAJ — Punjab & Haryana High Court (2017-10-11)
• DOEACC CENTRE v. MUNICIPAL CORP. AND ORS. — Punjab & Haryana High Court (2017-02-21)
• RAM SARUP v. STATE OF HARYANA — Punjab & Haryana High Court (2016-02-16)
• SURESH v. STATE OF HARYANA — Punjab & Haryana High Court (2016-02-16)
• RSG HOUSING & FINANCE PVT. LTD. v. UOI & ORS. — Punjab & Haryana High Court (2015-10-31)
• MAHABIR SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-10-06)
• SATISH KUMAR v. MANAGING DIRECTOR DAKSHIN HARYANA BIJLI VITRAN NIGAM HISAR AND ANR — Punjab & Haryana High Court (2015-10-01)
• GIAN SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-08-10)
• AMRITA RANI & ANR. v. CHANDIGARH ADMINISTRATION & ORS. — Punjab & Haryana High Court (2014-10-16)
• M/S SITA RAM JAGDISH CHAND v. STATE OF HY. — Punjab & Haryana High Court (2014-07-11)