SATISH KUMAR MITTAL,. M.S. SULLAR

72 recorded High Court judgment(s) · 2009–2017

Courts

Disposal nature

Recent judgments

• JITENDER KUMAR AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-12-12)
• KRISHAN LAL ETC. v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2011-12-20)
• GRAM PANCHAYAT VILL. BISHANGARH v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2011-12-20)
• MANN SINGH v. THE JOINT DIRECTOR PANCHAYAT PB.ETC. — Punjab & Haryana High Court (2011-12-14)
• AJIT SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2011-12-14)
• TARSEM SINGH v. DIRECTOR AND ORS — Punjab & Haryana High Court (2011-12-14)
• RAM BHAJ & OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2011-12-14)
• SANTA SINGH v. DIRECTOR AND ORS — Punjab & Haryana High Court (2011-12-14)
• AJAIB SINGH v. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT & ORS — Punjab & Haryana High Court (2011-12-14)
• BALRAM SHUKLA v. DIRECTOR RURAL DEVELOPMENT & PANCHAY AND ORS — Punjab & Haryana High Court (2011-12-14)