SATISH KUMAR MITTAL, JORA SINGH

99 recorded High Court judgment(s) · 2008–2010

Courts

Disposal nature

Recent judgments

• BALLI SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2010-12-23)
• BALWINDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2010-12-20)
• VACCHITTER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2010-12-20)
• MANI RAM @ MANI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2010-12-20)
• RAHUL @ SHASHI PARTAP v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2010-12-20)
• MANN SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2010-12-20)
• SHINGARA SINGH @ SHINGARI v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-12-20)
• JOGINDER SINGH v. GURJEET SINGH AND ORS. — Punjab & Haryana High Court (2010-12-15)
• NARINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-12-14)
• RANBIR SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-12-13)