SATISH KUMAR MITTAL, JASWANT SINGH

643 recorded High Court judgment(s) · 2008–2014

Courts

Disposal nature

Recent judgments

• HARDYAL SINGH AND ORS. v. REGISTRAR COOPERATIVE SOCIETIES PUNJAB — Punjab & Haryana High Court (2014-09-19)
• CHUHAR KHAN v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2014-09-05)
• AMAR SINGH & ORS. v. HY.STATE & ORS. — Punjab & Haryana High Court (2014-08-26)
• KARNAIL SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-07-26)
• BALKAR SINGH v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2013-07-26)
• MALKIT KAUR v. STATE OF PUNJAB, ETC. — Punjab & Haryana High Court (2013-07-26)
• DHARAMPAL SINGH RAGHAV v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-05-30)
• MADAN LAL AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2009-03-06)
• ARJAN SINGH & ORS. v. STATE OF PUNJAB, ETC. — Punjab & Haryana High Court (2009-02-18)
• STATE OF PUNJAB AND ORS. v. MEHAR SINGH — Punjab & Haryana High Court (2009-01-07)