SATISH KUMAR MITTAL,. INDERJIT SINGH

266 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• L N GANDHI v. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR — Punjab & Haryana High Court (2013-11-07)
• MONICA BHATIA v. CHANDIGARH HOUSING BOARD — Punjab & Haryana High Court (2013-11-07)
• ASHOK RAJAN AGARWAL & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-11-07)
• KISHAN LAL MINHAS v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2012-12-21)
• KENDRIYA VIDYALAYA SANGATHAN AND ANOTHER v. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2012-12-21)
• NASIB KAUR v. DHARAM PAL AND ORS. — Punjab & Haryana High Court (2012-12-19)
• UNION OF INDIA AND OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2012-12-18)
• UNION OF INDIA AND ORS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2012-12-18)
• UNION OF INDIA & ORS v. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS — Punjab & Haryana High Court (2012-12-18)
• RISHI PAL & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2012-12-17)