SATISH KUMAR MITTAL,. HARINDER SINGH SIDHU

110 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• SHIV CHANDER MALHOTRA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-02-15)
• BALJIT SINGH BRAR v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2016-01-15)
• PARKASH KAUR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-08-06)
• GURNAIB SINGH AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-08-03)
• PARAMJIT SINGH AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-08-03)
• PARAMJEET KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-07-28)
• PREET INDER KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-07-28)
• JAI BHAGWAN AND ANR v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2015-07-27)
• RAMESH CHANDER JAIN ETC v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2015-07-27)
• MALOOK SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-07-27)