SATISH KUMAR MITTAL,. GURMEET SINGH SANDHAWALIA

20 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• DHIRAJ AHUJA v. HRY. ST. INDUS. & INFRAST. DEVELOP. COR. & ANR — Punjab & Haryana High Court (2013-05-04)
• RELIANCE RETAIL LIMITED v. PUNJAB STATE ELECTRICITY BOARD AND OTHERS — Punjab & Haryana High Court (2012-10-05)
• SIMARJIT KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2012-08-09)
• UNION OF INDIA v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS. — Punjab & Haryana High Court (2012-08-03)
• M/S LML LIMITED AND ORS v. MAN KAMAL DEP SINGH AHUJA AND ANR — Punjab & Haryana High Court (2012-08-03)
• STATE BANK OF INDIA v. PUNJAB WAREHOUSING CORPN. & ORS. — Punjab & Haryana High Court (2012-08-03)
• CHOTTU RAM v. PRESIDING OFFICER & ORS. — Punjab & Haryana High Court (2012-08-03)
• RAMA SHANKAR YADAV v. DENA BANK THROUGH ITS AUTHORIZED OFFICER — Punjab & Haryana High Court (2012-08-03)
• M/S MUNISH KUMAR BANSAL v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2012-08-03)
• NARINDER PAL SINGH AND ANR v. PUNJAB AND SIND BANK AND ORS — Punjab & Haryana High Court (2012-08-03)