SATISH KUMAR MITTAL

4,347 recorded High Court judgment(s) · 1986–2025

Courts

Disposal nature

Recent judgments

• MUNICIPAL COMM. HISSAR v. PRESIDING OFFICER LABOUR COURT ROHTAK & ORS — Punjab & Haryana High Court (2025-01-07)
• PUNJAB STATE COOP.SUPPLY.MKTG.FED.LTD. v. P.O.L.C & ANR. — Punjab & Haryana High Court (2024-12-12)
• GIANO DEVI AND ORS v. OM PAL AND ORS — Punjab & Haryana High Court (2024-12-09)
• SWARANJIT SINGH v. PRESIDING OFFICER AND ORS — Punjab & Haryana High Court (2024-07-30)
• HARISH KUMAR v. BBMB AND ORS. — Punjab & Haryana High Court (2022-05-25)
• AJAIB SINGH v. BBMB & ORS — Punjab & Haryana High Court (2022-05-25)
• ASHOK KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-03-27)
• CHANDER BHAN AND ORS. v. ST. OF HY. AND ORS. — Punjab & Haryana High Court (2016-07-25)
• LUKHIA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-07-13)
• KANTA DEVI v. SUKHDEV SINGH — Punjab & Haryana High Court (2016-03-16)